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Om Kumar vs Ghan Shyam And Others
2011 Latest Caselaw 1218 ALL

Citation : 2011 Latest Caselaw 1218 ALL
Judgement Date : 19 April, 2011

Allahabad High Court
Om Kumar vs Ghan Shyam And Others on 19 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 15044 of 2011
 

 
Petitioner :- Om Kumar
 
Respondent :- Ghan Shyam And Others
 
Petitioner Counsel :- Yogendra Nath Rai
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

A week's time is allowed to take steps.

List in the week commencing 16.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 19.4.2011

OP

 

 

 
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