Smt. Ramshree And Others vs Smt. Hukmo
2011 Latest Caselaw 1215 ALL

Citation : 2011 Latest Caselaw 1215 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

Smt. Ramshree And Others vs Smt. Hukmo on 19 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 14995 of 2011
 

 
Petitioner :- Smt. Ramshree And Others
 
Respondent :- Smt. Hukmo
 
Petitioner Counsel :- Rishikesh Tripathi
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 16.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 19.4.2011

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