Citation : 2011 Latest Caselaw 1212 ALL
Judgement Date : 19 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 3686 of 2009 Petitioner :- Brahm Swarup Respondent :- Rajneesh Kumar Gupta And Others Petitioner Counsel :- Manoj Kr. Rajvanshi Respondent Counsel :- Shamimul Hasan Hon'ble Rajes Kumar,J.
Counter and rejoinder affidavits have been exchanged.
List in the week commencing 16.5.2011.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011
OP
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