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Devraj Singh vs Bismilla Khatoon And Others
2011 Latest Caselaw 1208 ALL

Citation : 2011 Latest Caselaw 1208 ALL
Judgement Date : 19 April, 2011

Allahabad High Court
Devraj Singh vs Bismilla Khatoon And Others on 19 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 22321 of 2011
 

 
Petitioner :- Devraj Singh
 
Respondent :- Bismilla Khatoon And Others
 
Petitioner Counsel :- Ramesh Kumar Shukla
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1, 2 and 3 returnable at an early date. The petitioner may take steps to serve the respondents within 10 days.

List in the week commencing 16.5.2011.

Order Date :- 19.4.2011

OP

 

 

 
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