Citation : 2011 Latest Caselaw 1204 ALL
Judgement Date : 19 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 102 of 2011 Petitioner :- Rajeshwari Awasthi & Others Respondent :- Om Prakash & Others Petitioner Counsel :- Saurabh Srivastava,Ravi Kant Respondent Counsel :- Abhishek Tripathi,Tarun Agarwal Hon'ble Rajes Kumar,J.
List in the week commencing 16.5.2011 along with Civil Revision No. 101 of 2011. Meanwhile, the respondents may file counter affidavit.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011
OP
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