Citation : 2011 Latest Caselaw 1203 ALL
Judgement Date : 19 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 433 of 2010 Petitioner :- Shilpi Dhand Respondent :- Ajay Dhand Petitioner Counsel :- Manu Khare Respondent Counsel :- Ajay Kumar Singh Hon'ble Rajes Kumar,J.
As prayed, three weeks time is allowed to file rejoinder affidavit.
List in the week commencing 23.5.2011.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011
OP
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