Smt. Pooja Saxena vs District Judge, Rampur & Others
2011 Latest Caselaw 1189 ALL

Citation : 2011 Latest Caselaw 1189 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

Smt. Pooja Saxena vs District Judge, Rampur & Others on 19 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 51 of 2011
 

 
Petitioner :- Smt. Pooja Saxena
 
Respondent :- District Judge, Rampur & Others
 
Petitioner Counsel :- S.K. Gupta,Pradeep Saxena
 
Respondent Counsel :- Vikrant Gupta
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the applicant states that he has filed affidavit of service in the office on 10.2.2011. The office is directed to place the same on record.

List in the next cause list.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 19.4.2011

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