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S.K. Gupta, Finance Controller, ... vs Commissioner Of Central Excise, ...
2011 Latest Caselaw 1188 ALL

Citation : 2011 Latest Caselaw 1188 ALL
Judgement Date : 19 April, 2011

Allahabad High Court
S.K. Gupta, Finance Controller, ... vs Commissioner Of Central Excise, ... on 19 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CENTRAL EXCISE APPEAL No. - 35 of 2011
 

 
Petitioner :- S.K. Gupta, Finance Controller, M/S Xerox India, Rampur
 
Respondent :- Commissioner Of Central Excise, Meerut-Ii
 
Petitioner Counsel :- M.P. Devnath,Nishant Mishra
 
Respondent Counsel :- S.S.C.,S.P.Kesarwani.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

For order, see order of date, passed in Central Excise Appeal No.34 of 2011.

Order Date :- 19.4.2011

NS

 

 

 
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