Ghaziabad Development Authority ... vs The Country And Holiday Home ...
2011 Latest Caselaw 1173 ALL

Citation : 2011 Latest Caselaw 1173 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Ghaziabad Development Authority ... vs The Country And Holiday Home ... on 18 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 388 of 2006
 

 
Petitioner :- Ghaziabad Development Authority Ghaziabad
 
Respondent :- The Country And Holiday Home Corpn. & Others
 
Petitioner Counsel :- Ajay Kumar Misra
 
Respondent Counsel :- J.C. Bhardwaj
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the respondents.

Order Date :- 18.4.2011

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