Anuruddha Pratap Singh vs State Of U.P.
2011 Latest Caselaw 1172 ALL

Citation : 2011 Latest Caselaw 1172 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Anuruddha Pratap Singh vs State Of U.P. on 18 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12558 of 2010
 

 
Petitioner :- Anuruddha Pratap Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajay Senger,G.P.Srivastava
 
Respondent Counsel :- Govt Advocate,R.K.R. Sharma
 

 
Hon'ble B.N. Shukla,J.

Passed over on the illness slip of Sri RKR Sharma, learned counsel for the complainant.

Order Date :- 18.4.2011

SU.

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