Constable Sudesh Chauhan @ Suvesh ... vs State Of U.P.
2011 Latest Caselaw 1170 ALL

Citation : 2011 Latest Caselaw 1170 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Constable Sudesh Chauhan @ Suvesh ... vs State Of U.P. on 18 April, 2011

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13823 of 2010
 

 
Petitioner :- Constable Sudesh Chauhan @ Suvesh Chauhan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ram Babu Sharma,Sanjay Kumar,Sanjay Mishra
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Vikram Nath,J.

Sri Ram Babu Sharma, learned counsel for the applicant states that this application has become infructuous as the applicant has since been acquitted. The application is accordingly dismissed as infructuous.

Order Date :- 18.4.2011

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