Ashish Gupta vs State Of U.P.
2011 Latest Caselaw 1155 ALL

Citation : 2011 Latest Caselaw 1155 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Ashish Gupta vs State Of U.P. on 18 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24378 of 2010
 

 
Petitioner :- Ashish Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jag Narayan
 
Respondent Counsel :- Govt. Advocate,J.N.Singh
 

 
Hon'ble B.N. Shukla,J.

Parcha filed by Sri Brijesh Sahai on behalf of the applicant is taken on record.

Counter affidavit filed by learned AGA today is taken record.

List after two weeks.

Order Date :- 18.4.2011

SU.

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