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Vinod Kumar vs Smt. Kamlesh
2011 Latest Caselaw 1150 ALL

Citation : 2011 Latest Caselaw 1150 ALL
Judgement Date : 18 April, 2011

Allahabad High Court
Vinod Kumar vs Smt. Kamlesh on 18 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 271 of 2010
 

 
Petitioner :- Vinod Kumar
 
Respondent :- Smt. Kamlesh
 
Petitioner Counsel :- Nizam Khan
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Case is listed under Chapter XII Rule 4. Steps have not been taken. Appeal is dismissed for non-prosecution.

Order Date :- 18.4.2011

NS

 

 

 
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