Smt. Neelam Widge vs Dinesh Widge
2011 Latest Caselaw 1145 ALL

Citation : 2011 Latest Caselaw 1145 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Smt. Neelam Widge vs Dinesh Widge on 18 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 91 of 2011
 

 
Petitioner :- Smt. Neelam Widge
 
Respondent :- Dinesh Widge
 
Petitioner Counsel :- Neelam Widge (In Person)
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri Neeraj Tripathi, Advocate, has put in appearance on behalf of the appellant. He states that he has filed Vakalatnama on behalf of the appellant today. Office to verify the same. On the next date, his name will be shown as counsel for the appellant.

Admit.

Issue notice.

Order Date :- 18.4.2011

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