Smt. Asha Srivastava vs Ashok Kumar Srivastava
2011 Latest Caselaw 1137 ALL

Citation : 2011 Latest Caselaw 1137 ALL
Judgement Date : 18 April, 2011

Allahabad High Court

Smt. Asha Srivastava vs Ashok Kumar Srivastava on 18 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 60 of 2009
 

 
Petitioner :- Smt. Asha Srivastava
 
Respondent :- Ashok Kumar Srivastava
 
Petitioner Counsel :- Sandeep Srivastava,A.S. Srivastava
 
Respondent Counsel :- J.P. Mishra,P.K.Sinha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 18.4.2011

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