Noida Through Its Chief Executive ... vs State Of U.P. & Others
2011 Latest Caselaw 1117 ALL

Citation : 2011 Latest Caselaw 1117 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Noida Through Its Chief Executive ... vs State Of U.P. & Others on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 191 of 2002
 

 
Petitioner :- Noida Through Its Chief Executive Officer G.B. Nagar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.K. Tripathi,Amit Manohar
 
Respondent Counsel :- Rajesh Rai,J.C. Bhardwaj
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 16.4.2011

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