Ram Kunwar vs State Of U.P. And Others
2011 Latest Caselaw 1115 ALL

Citation : 2011 Latest Caselaw 1115 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Ram Kunwar vs State Of U.P. And Others on 16 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 174 of 2011
 

 
Petitioner :- Ram Kunwar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Deshraj Singh Chauahan
 
Respondent Counsel :- S.K. Singh
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel has accepted notice on behalf of respondent no. 1. Sri S.K. Singh, Advocate appears on behalf of respondent no. 2.

Issue notice to respondent no. 3. The applicant may take steps to serve the respondent no. 3 by dasti summon.

List on 29.4.2011.

Order Date :- 16.4.2011

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