Khazam vs State Of U.P.
2011 Latest Caselaw 1114 ALL

Citation : 2011 Latest Caselaw 1114 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Khazam vs State Of U.P. on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 564 of 1997
 

 
Petitioner :- Khazam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.N. Singh,A.K. Rai,S.N. Singh,V.K. Singh
 
Respondent Counsel :- A.K. Ray,A.K.Roy,M.N. Singh,S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for both the parties.

Order Date :- 16.4.2011

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