Lal Bihari Tiwari vs Judge, Family Court And Others
2011 Latest Caselaw 1108 ALL

Citation : 2011 Latest Caselaw 1108 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Lal Bihari Tiwari vs Judge, Family Court And Others on 16 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 21166 of 2011
 

 
Petitioner :- Lal Bihari Tiwari
 
Respondent :- Judge, Family Court And Others
 
Petitioner Counsel :- R.K. Singh Kaosik
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 2. The petitioner may take steps to server the respondent by dasti summon as well as by registered post.

Both the petitioner as well as respondent no. 2 are directed to appear in the Court on 9.5.2011.

Order Date :- 16.4.2011

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