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Om Prakash Rai vs Jitendra Kumar Maurya And Others
2011 Latest Caselaw 1107 ALL

Citation : 2011 Latest Caselaw 1107 ALL
Judgement Date : 16 April, 2011

Allahabad High Court
Om Prakash Rai vs Jitendra Kumar Maurya And Others on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1916 of 2008
 

 
Petitioner :- Om Prakash Rai
 
Respondent :- Jitendra Kumar Maurya And Others
 
Petitioner Counsel :- Anil Yadav
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an application to grant time to deposit the statutory amount.

Application is allowed. Counsel for the appellant is granted a week's time to deposit the statutory amount and thereafter to file certificate of deposit.

Order Date :- 16.4.2011

NS

 

 

 
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