Smt. Ashia Khatoon vs The Civil Judge (S.D.) And Others
2011 Latest Caselaw 1102 ALL

Citation : 2011 Latest Caselaw 1102 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Smt. Ashia Khatoon vs The Civil Judge (S.D.) And Others on 16 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 158 of 2011
 

 
Petitioner :- Smt. Ashia Khatoon
 
Respondent :- The Civil Judge (S.D.) And Others
 
Petitioner Counsel :- K.A. Qayyum
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 2,3 & 4, returnable at an early date. The applicant may take steps to serve the respondent nos. 2,3 & 4 by dasti summon.

List in the week commencing 2.5.2011

Order Date :- 16.4.2011

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