Citation : 2011 Latest Caselaw 1100 ALL
Judgement Date : 16 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 1361 of 2008 Petitioner :- Smt. Basanta Yadav Respondent :- Dr. Neelam Singh & Others Petitioner Counsel :- Pradeep Verma,Ashok Khare,G.N. Verma,K.K. Mishra,N.C. Tripathi Respondent Counsel :- C.S.C.,M.K. Singh,Manoj Kumar Singh,R.N.Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for respondents.
Order Date :- 16.4.2011
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