Jitendra Kumar vs State Of U.P. And Others
2011 Latest Caselaw 1096 ALL

Citation : 2011 Latest Caselaw 1096 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Jitendra Kumar vs State Of U.P. And Others on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1370 of 2008
 

 
Petitioner :- Jitendra Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijai S. Sinha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 16.4.2011

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