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Ranjana Yadava vs State Of U.P. And Others
2011 Latest Caselaw 1093 ALL

Citation : 2011 Latest Caselaw 1093 ALL
Judgement Date : 16 April, 2011

Allahabad High Court
Ranjana Yadava vs State Of U.P. And Others on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1785 of 2008
 

 
Petitioner :- Ranjana Yadava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B.N. Chaturvedi,Smt. C.K. Chaturvedi
 
Respondent Counsel :- C.S.C.,Jokhan Prasad
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for  both the parties.

Order Date :- 16.4.2011

NS

 

 

 
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