Sri Aziz Uddin vs Smt. Laxmi Devi & Others
2011 Latest Caselaw 1089 ALL

Citation : 2011 Latest Caselaw 1089 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Sri Aziz Uddin vs Smt. Laxmi Devi & Others on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 85 of 2006
 

 
Petitioner :- Sri Aziz Uddin
 
Respondent :- Smt. Laxmi Devi & Others
 
Petitioner Counsel :- Ikram Ahmad,M.A.Qadeer
 
Respondent Counsel :- P.C. Jain,Parvez Alam,Ramesh Upadhya,Ravi Kant,Vishal Agarwal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the respondents.

Order Date :- 16.4.2011

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