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Allahabad Development ... vs Mahesh Kumar & Others
2011 Latest Caselaw 1087 ALL

Citation : 2011 Latest Caselaw 1087 ALL
Judgement Date : 16 April, 2011

Allahabad High Court
Allahabad Development ... vs Mahesh Kumar & Others on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 505 of 1997
 

 
Petitioner :- Allahabad Development Authority, Allahabad
 
Respondent :- Mahesh Kumar & Others
 
Petitioner Counsel :- A.K. Misra,A.K.Roy,G.K. Singh,R.N. Singh
 
Respondent Counsel :- Tarun Agarwal,Pankaj Mithal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, list this case after two weeks. In the meantime, he may obtain instructions.

Order Date :- 16.4.2011

NS

 

 

 
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