Virendra Kumar Sharma vs Ramey Sharma (Deceased) And ...
2011 Latest Caselaw 1070 ALL

Citation : 2011 Latest Caselaw 1070 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Virendra Kumar Sharma vs Ramey Sharma (Deceased) And ... on 15 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 20579 of 2011
 

 
Petitioner :- Virendra Kumar Sharma
 
Respondent :- Ramey Sharma (Deceased) And Others
 
Petitioner Counsel :- M.P. Sinha
 
Respondent Counsel :- A.K. Mishra,Sanjay Mishra
 

 
Hon'ble Rajes Kumar,J.

Sri A.K. Rai and Sri V.K. Singh, Advocates, have filed their Vakalatnama on behalf of respondent nos. 5 & 6, the same may be placed on record.

Issue notice to respondent nos. 1 to 4. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 15.4.2011

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