Daya Shanker Dixit And Another. vs Sri G.B.Patnayak
2011 Latest Caselaw 1067 ALL

Citation : 2011 Latest Caselaw 1067 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Daya Shanker Dixit And Another. vs Sri G.B.Patnayak on 15 April, 2011

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 2028 of 2004
 

 
Petitioner :- Daya Shanker Dixit And Another.
 
Respondent :- Sri G.B.Patnayak
 
Petitioner Counsel :- Rajeev Singh
 

 
Hon'ble Anil Kumar,J.

Learned counsel for the applicant submits that the order passed by writ court has been complied with and requests that the present contempt petitioner may be dismissed.

Learned counsel for the respondent is not disputed the abovesaid request.

For the foregoing reasons, the present contempt petition is dismissed.

Accordingly, notices issued are discharged with.

Order Date :- 15.4.2011

Ravi/

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