Rajendra Behari Srivastava vs S.N.Shukla
2011 Latest Caselaw 1059 ALL

Citation : 2011 Latest Caselaw 1059 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Rajendra Behari Srivastava vs S.N.Shukla on 15 April, 2011

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 1730 of 2004
 

 
Petitioner :- Rajendra Behari Srivastava
 
Respondent :- S.N.Shukla
 
Petitioner Counsel :- P.N.Bajpai,Kartik Bajpai
 
Respondent Counsel :- S.N.Shukla
 

 
Hon'ble Anil Kumar,J.

Case has been called out in the revised list.

None is present on behalf of the applicant.

Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.

The contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 15.4.2011

Ravi/

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