Dr.R.S.Yadav vs Dr.Bhagwan Singh
2011 Latest Caselaw 1044 ALL

Citation : 2011 Latest Caselaw 1044 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Dr.R.S.Yadav vs Dr.Bhagwan Singh on 15 April, 2011

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 1219 of 2004
 

 
Petitioner :- Dr.R.S.Yadav
 
Respondent :- Dr.Bhagwan Singh
 
Petitioner Counsel :- Madhumita Bose
 
Respondent Counsel :- Shailendra Singh Chauhan
 

 
Hon'ble Anil Kumar,J.

Case has been called out in the revised list.

None is present on behalf of the applicant.

Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.

The contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 15.4.2011

Ravi/

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