State Of U.P. vs Vijay Kumar Talwar
2011 Latest Caselaw 1043 ALL

Citation : 2011 Latest Caselaw 1043 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

State Of U.P. vs Vijay Kumar Talwar on 15 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 789 of 1992
 

 
Petitioner :- State Of U.P.
 
Respondent :- Vijay Kumar Talwar
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- Dinesh Kakkar,A.S.Kapoor,Anoop Trivedi,Mukesh Kumar,Mukesh Prasad,Murlidhar,Prdeep Kumar,U.N. Sharma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of Standing Counsel.

Order Date :- 15.4.2011

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