Ajay Kumar vs Dr.Om Prakash & Another.
2011 Latest Caselaw 1042 ALL

Citation : 2011 Latest Caselaw 1042 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

Ajay Kumar vs Dr.Om Prakash & Another. on 15 April, 2011

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 2002 of 2004
 

 
Petitioner :- Ajay Kumar
 
Respondent :- Dr.Om Prakash & Another.
 
Petitioner Counsel :- S.K.Khare,Atulosh Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Anil Kumar,J.

Case has been called out in the revised list.

None is present on behalf of the applicant.

Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.

The contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 15.4.2011

Ravi/

Download the LatestLaws.com Mobile App