M/S Khan Ice Plant vs State Of U.P. And Others
2011 Latest Caselaw 1033 ALL

Citation : 2011 Latest Caselaw 1033 ALL
Judgement Date : 13 April, 2011

Allahabad High Court

M/S Khan Ice Plant vs State Of U.P. And Others on 13 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 69967 of 2010
 

 
Petitioner :- M/S Khan Ice Plant
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Kumar
 
Respondent Counsel :- C.S.C.,Pankaj Kumar Shukla
 

 
Hon'ble V.K. Shukla,J.

Application supported by affidavit has been considered. In the opinion of the Court, the order passed on earlier occasion is self contained order, as such there is no occasion to entertain the present application. It is accordingly, rejected.

Order Date :- 13.4.2011

SRY

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