Satya Narain Chaurasia And ... vs Smt. Rama Devi And Others
2011 Latest Caselaw 1031 ALL

Citation : 2011 Latest Caselaw 1031 ALL
Judgement Date : 13 April, 2011

Allahabad High Court

Satya Narain Chaurasia And ... vs Smt. Rama Devi And Others on 13 April, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 352 of 2007
 

 
Petitioner :- Satya Narain Chaurasia And Another
 
Respondent :- Smt. Rama Devi And Others
 
Petitioner Counsel :- D.S.M. Tripathi,Anjani Dubey,Deepak Verma
 
Respondent Counsel :- Pramod Pathak
 

 
Hon'ble Shishir Kumar,J.

List in the next cause list.

Interim order granted earlier shall remain in operation till the next date of listing.

Order Date :- 13.4.2011

Pr/-

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