Citation : 2011 Latest Caselaw 1019 ALL
Judgement Date : 11 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1001 of 1995 Petitioner :- Ragional Manager U.P. Forest Corpn. Alld. & Others Respondent :- M/S. Shushil Chand Jain & Company Petitioner Counsel :- V.K. Jain,V.K.Singh Respondent Counsel :- S.P. Pandey,Murlidhar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
FAPL No.1002 of 1995 has wrongly been connected with this case.
List this case along with FAFO No.1002 of 1995.
Order Date :- 11.4.2011
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