Remote Internship Opportunity at Law Justified Magazine [2-4 Weeks; 10 Interns; Unpaid]: Apply Now!

11 Nov 2025

Categories : Internships

About the Magazine

Law Justified Magazine is a peer-reviewed, open access, monthly, digital magazine, which publishes on legal, policy, regulatory and interdisciplinary issues majorly focusing on current legal developments for practitioners and professionals. At present, seeks submissions for its First Issue.

It aims to publish short articles, commentary of legislative enactments, discussion on specific sections, provisions, clauses, rules, regulations, policies, preamble, aims and objectives thereof; and commentary of court judgements whether decided or admitted if it opens Pandora’s box of legal issues in changing times.

Considering the importance of procedures of law in discharging duty as law practitioners and professionals, and for budding professionals, it encourages submissions on procedural laws, and customary rules and procedures related to drafting and pleadings prevailing in the particular courts, tribunals and other authority/offices. This will make a meaningful and fruitful knowledge base for young professionals and reduce the dependency of one on another.

Eligibility

Students of Law for Legal Research Internship.
Students of Social Science, Mass Communication, Journalism, Language, Arts, Policy,
Regulatory & Science for Policy, Regulatory, Ethics, Interdisciplinary Research.

Perks

e-Certificate of Internship, subject to satisfactory performance.
For Outstanding performer, separate e-Recommendation Letter in addition to e-Certificate of Internship, will be issued.
Publication opportunity, subject to fulfilment of Law Justified Magazine guidelines & policy.