About the Organisation

Hamari Pahchan NGO is a Delhi-based non-governmental organization committed to social justice, women empowerment, education, and health-related advocacy. Through its various initiatives and volunteer-driven projects, the NGO works to uplift marginalized communities and create meaningful change by blending legal awareness with on-ground activism.

About the Internship

This one-month online legal internship is designed for law students who aspire to bridge the gap between legal knowledge and real-world application. Interns will explore the practical dimensions of legal advocacy by working on socially relevant issues such as education, malnutrition, menstrual hygiene, and elderly care. The internship fosters a sense of legal responsibility and enhances community engagement through rights-based awareness and policy research.

Eligibility

Students currently pursuing LL.B. (3-year) or B.A. LL.B./B.B.A. LL.B. (5-year integrated) courses.
Open to law students from all years.
Must have good communication, research, and writing skills.
A strong interest in public interest law, human rights, and community service is desirable.

Responsibilities

Interns will be required to:

Research legal and policy frameworks relating to social justice causes.
Draft legal awareness materials such as pamphlets, posters, and digital content.
Prepare campaign content and lead digital fundraisers.
Monitor legal developments and suggest policy reforms.
Contribute to the NGO’s pro bono lawyer network and outreach strategies.
Create educational videos or short reels to raise legal awareness among the public.
Learn to file RTIs and develop advocacy reports related to selected causes.

Duration

One month – For the month of January and February, 2026.

Stipend

This is an unpaid internship. However, performance-based appreciation such as a Letter of Recommendation (LOR) and Hamari Pahchan merchandise will be awarded to top-performing interns.