About The Case Law

The Case Law is a full-service law firm built on the foundations of integrity, strategic foresight, and unwavering commitment to legal excellence. With offices in New Delhi and a client-first philosophy, we combine decades of courtroom experience with a modern, consultative approach to law.

About the Internship

The Case Law is offering an opportunity for Law Students. This is an unpaid internship designed to provide hands-on exposure to real legal work and court procedures.

Key Responsibilities:

Legal research and drafting of notices, petitions, and replies, Learning court craft and observing live courtroom
proceedings, Assisting in filing work and procedural tasks at District Courts, High Court, and Tribunals
Supporting the team in day-to-day office workIdeal for those looking to build a solid foundation in
litigation and develop a sharp understanding of court
practices

Eligibility

3rd year onwards in 5-year course or Final Year in 3-vear course.

Location

Delhi (On-site) Lawvers Chamber E-411 Karkardooma Courts. Delhi – 110032.

Duration

Minimum 1 Month (can be extended basis on performance).

How to Apply?

To apply, email your CV with a cover letter at khushijain6463@gmail.com and case.law.advocates@gmail.com

Subject Line: Application for Internship

Contact

Email: khushijain6463@gmail.com.

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