About the Firm
CKM Partners is a full service law firm with expertise in the fields of Corporate, Commercial, Litigation, Arbitration, Insolvency & Bankruptcy and General Advisory and Transaction matters.
Eligibility Criteria
We are looking for candidates who match the following criterion:
1. For 5 year B.A LLB/BBA LLB course, the potential candidate should at least be in his/her 3rd year of study and further.
2. For 3 year LLB course, the potential candidate should be in his/her 2nd year of study and further
Candidates must have an analytical bent of mind and should be willing to work in a demanding environment and the areas of law practiced by the Firm. Further, the candidates should be well-versed with the court procedure and analytical drafting. Moreover, proficiency in English with excellent communication skills is a prerequisite.
Remuneration
Based on performance of the Intern
Application Procedure
Kindly mail your CV along with a short and precise cover letter to nikhil.kandpal@ckmpartners.in & info@ckmpartners.in.
The subject of the mail shall be kept as following:
INTERNSHIP APPLICATION| NAME | DATES OF INTERNSHIP
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