About Seven Seas Partners LLP
We provide legal services to corporates, government authorities, financial institutions, funds, investors, multi-national corporations, start-ups and individuals across various industries on a plethora of matters including dispute resolution, advisory, transactional, regulatory & restructuring.
Our clientele consists of Fortune India 500 companies and other leading companies in several industries including telecommunications, film production, IT, finance, insurance, energy and shipping.
About the Opportunity
Seven Seas Partners LLP invites applications from 4th and 5th-year law students for a long-term internship in its Tax Practice based in New Delhi.
The internship offers an opportunity to gain in-depth exposure to Income Tax and White-Collar Litigation, including hands-on experience in legal research, drafting, and strategy formulation in complex tax and economic offence matters before various judicial and quasi-judicial fora, including High Court(s) and the Supreme Court of India.
Number of Vacancies
2
Mode
Offline.
Eligibility Criteria
- 4th or 5th year students enrolled in a five-year integrated law program
- Demonstrated interest in taxation and litigation
- Strong analytical, drafting, and research skills
- Willingness to commit to a long-term internship
How to Apply?
Interested candidates may send their applications along with a cover letter and résumé to careers@sevenseasllp.com, with CC to sahil@sevenseasllp.com and sumeir@sevenseasllp.com, with the subject line “Application for Tax Internship – [Your Name]”
Location
D-48, Pamposh Enclave, Greater Kailash – I, New Delhi – 110048.
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