About the Organisation
PKS Legal is a boutique law firm with an office at New Delhi operating under the aegis of Advocate Parmod Kumar Sharma.The firm specializes in civil, commercial and criminal litigation, and Arbitration; but is not restricted to just these in its areas of practice.
Nature of Internship
- Visit the Delhi High Court, Delhi district courts, tribunals, and other judicial and quasi-judicial fora;
- Assist with court proceedings;
- Assist with day to day legal research and drafting;
- Prepare case notes and analysis;
- Assist in client counselling and strategy meetings with clients. Stationery, study material, internet, computers, bare acts will be provided in the office. Interns may carry their laptops.
Qualifications
- 3rd/4th/or 5th-year students of 5-year integrated course and law students of any year from the 3-year course. In exceptional circumstances, we offer an internship to 1st, 2nd and 3rd-year students of 5-year integrated course as well.
- Fluency in English and Hindi.
- Proficiency with MS Office, database management, various legal search engines and other computer applications.
- Flexible and cooperative attitude to work.
- Willingness to dedicate a minimum of 10 hours daily including court visits.
Location
206-207, Ansal’s Majestic Tower, Vikas Puri, New Delhi-110018.
Nearest Landmark: PVR Sonia, Vikas Puri.
Nearest Metro Station: Janak Puri West.
Stipend
Strictly based on performance and as per the discretion of the firm.
Duration of Internship
Minimum 4 weeks. Certificate for the internship will only be provided to students who complete 4 weeks and above.
Application Procedure
Applications considered on a rolling basis. Applicants can e-mail us at pb.juris@gmail.com, with a cover letter and resume.
Note: Please mention “Internship Application:(relevant month)” in the subject of the e-mail.
Contact Info
For queries, please mention “Internship Query” in the subject of the mail and send it to pb.juris@gmail.com.
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