About Mandla & Singh Law Chambers
The firm was founded in the year 2018 by Ms. Ashima Mandla and Ms. Mandakini Singh with a vision of making it one of the finest Indian full-service Law firms.
Motivated by the vision, the lawyers at Mandla & Singh Law Chambers take pride in providing top-notch legal services to a wide spectrum of clients including top Corporates, Politicians, and Celebrities.
The firm is also regularly involved in pursuing pro-bono work and contesting Public Interest litigation on behalf of marginalized communities.
Mandla & Singh Law Chambers is a multi-disciplinary Dispute Resolution, Criminal, and Civil Litigation firm with dedicated verticals covering White Collar Crimes, Blue Collar Crimes, Company Laws, Property and land Laws, and Matrimonial Laws, among other fields.
About the Opportunity
Mandla & Singh Law Chambers invites applications from eligible candidates for a physical internship opportunity at their office in Delhi. The internship will be for the month of January 2026.
Please note that there are no slots for virtual internships.
Mode of Internship
On-Site
How to Apply?
Interested candidates to please share their CV at mandla.singh.lawchambers@gmail.com.
Location
Hauz Khas, Delhi.
Contact Information
For any queries, call only on +91 11-40597247 and +91 11-41550839 for any updates.
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