Law Chambers of Ramakant Gaur is seeking talented Undergraduate and Graduate Students of Law for Internship Programme 2019.

About

We excel in conducting extensive research in Money Laundering Regulations and other laws pertaining to Economic Offences. We have a devoted litigation practice in District & Sessions Court, High Court, and Supreme Court and work on Pan -India basis. The firm seeks to have a market standing in the realm of hardcore criminal litigation. We promote meritocracy valuing talent and sincerity.

The 2019 Internship programme intends to achieve excellence for the participation of interns for involving into extensive legal research pertaining to the litigation involving the complex Economic, Financial, Corporate & Criminal Law.

The Interns are expected to conduct exhaustive research taking a 360-degree view, and also drafting of various applications before various forum of law and to have a grasp over Criminal Procedure Laws.

We are looking for the tech-savvy students with keen interest in techno-legal perspectives.

Stipend and Duration

Our internships are paid depending upon the performance of the Candidate and typically last for 4 to 8 weeks. The reporting Interns are to be placed in Delhi

Qualifications

We are looking for the students who have prior experience in litigation and have worked with some Litigation Lawyers, Judges or with some Litigation Firms. We expect the interns to be sincere, hardworking, focused, tech-savvy, and skillful at using several computer/ web-based applications such as Ms Word , Ms Excel, Legal databases, Google Docs, Drive etc.

Application Procedure

Send your complete Resume along with Cover Letter to ramakantgaur@gmail.com

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