About the Organisation
Rajendra Law Office LLP is a premier law firm in Chennai, led by Adv. Saravanan Rajendran, Designated Partner. With a strong focus on appellate practice, civil litigation, constitutional law, and high-stakes disputes before the Madras High Court and Supreme Court, the firms handle diverse cases including commercial disputes, property law, family matters, and public interest litigation. Our teams combine decades of courtroom experience with modern legal strategies, serving clients across Tamil Nadu and beyond. We maintain multiple offices for accessibility and efficiency.
Full Address
- Rajendra Law Office LLP: 8-13, Bharathi Salai, West Mogappair, Chennai, Tamil Nadu – India, Pin Code – 600037. Landline: +91-44-26533389.
- Appellate Lawyers Office: 30/43, PS Sivasamy Salai, Karpagambal Nagar, Kattukoil Garden, Mylapore, Chennai, Tamil Nadu 600004. Phone: +91-44-31363163.
- High Court Office – Chamber: 323, Old No: 156, Door No 14, 2nd Floor, Thambu Chetty Street, Andhra Insurance Building (Upstairs: Seetharaman & Co), Chennai 600001. Phone: +91-44-47660443.
Eligibility/Qualifications
- Law students in 3rd to 5th year of 3-year/5-year LLB programs, or fresh law graduates pursuing LLM/enrollment.
- Strong academic record (preferable), research skills, and interest in litigation/appellate practice.
- Basic knowledge of legal drafting, case analysis, and court procedures.
Main Responsibilities
- Assisting in case research, drafting pleadings, and preparing briefs for District Court/High Court/Supreme Court & Tribunal matters.
- Attending court hearings, client meetings, and filing documents.
- Supporting in legal opinions, compliance checks, and team coordination on ongoing litigations.
Number of Interns Required
10-15 interns per month (rolling basis).
Location
Chennai (primarily High Court Chamber and Appellate Lawyers Office; flexible for West Mogappair).
Work Timings
Monday to Saturday, 9:30 AM to 6:30 PM (flexible; court attendance may extend hours).
Who Can Apply
Law students/graduates from any recognized Indian law school. Preference for Chennai locals or those willing to relocate.
Duration of Internship
1-3 months (extendable; minimum 4 weeks commitment preferred).
Application Procedure
Email your CV, cover letter (explaining interest and skills), and academic transcripts to sarav@lawyerchennai.com or info@rajendralawoffice.com . Shortlisted candidates will be interviewed via call/Zoom. Applications reviewed on a rolling basis.
Contact
Adv. Saravanan Rajendran
Phone: +91-9994287060, +91-9444014096
Email: sarav@lawyerchennai.com,info@rajendralawoffice.com
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