About PSL Advocates & Solicitors

PSL Advocates & Solicitors is a boutique law firm offering specialized legal services to leading Indian and multinational corporations, sovereign states, financial institutions, government instrumentalities (including public sector undertakings), royal families, and individuals.

The firm has developed expertise across diverse legal domains and works on both advisory and dispute-related matters.

About the Internship

PSL Advocates & Solicitors is inviting applications from law students for its internship programme.

Interns get the opportunity to work with the firm’s legal teams across key practice areas and gain hands-on exposure to research, drafting, and practical legal work.

The internship is offered only from the 1st to the 30th of a given month.

Eligibility

Students are eligible to apply if they are:

  • In 4th year or above of a 5-year integrated law course, or
  • In 2nd year or above of a 3-year law course

Applicants should also have:

  • A strong academic record, and
  • Active interest in extra-curricular activities

Mode of Internship

Physical / On-site

Areas of Practice

Interns may gain exposure to:

  • Dispute Resolution
  • Insolvency & Bankruptcy
  • White Collar Crimes
  • Regulatory & Policy Advisory

Stipend

Stipend available.

How to Apply?

Interested candidates can apply through the official internship given below!

You may also reach out via email at delhi@pslchambers.com.

Location

  • Delhi: Defence Colony, New Delhi
  • Mumbai: Kala Ghoda, Mumbai
  • Chandigarh: Zirakpur, Punjab
  • Bengaluru: Residency Road, Bengaluru

Click here to apply!

Click here to visit the official website!

Picture Source :