About PP & Associates
PP & Associates is a litigation-focused law firm handling matters relating to Service Law, Constitutional Law, Consumer Law, Civil & Criminal Litigation, Labour & Industrial Disputes, Arbitration & Conciliation, Family Law, and Company Matters across various courts in Odisha and partner chambers across India.
The chamber is led by Advocate Pravat Kumar Panda, who brings over 30 years of litigation experience and currently serves as Additional Standing Counsel at the Odisha High Court.
He has previously served in key positions, including:
- Standing Counsel, School & Mass Education Department, Govt. of Odisha
- Government Advocate, State Education Tribunal
- Empanelled Advocate for OFDC Ltd., Ruchi Foodline, EPF Organization, Railways, Dhenkanal Gramya Bank, Bank of India, and others
- Legal Consultant for STA & Transport and Commerce Department
- Conducted numerous matters across constitutional, service, civil, banking, consumer, labour, and contractual disputes
This internship provides exposure to real-time litigation practice under seasoned guidance.
Positions Available
- Two (2) Interns
- Internship Period: January (full month)
- Mode: Offline, Physical
- Location: Cuttack, Odisha
Roles & Responsibilities
Interns will actively engage in chamber and court-related work, including:
- Court visits
- Preparing case briefs
- Assisting in drafting and proofreading legal documents
- Conducting legal research
- Email verifications, day-to-day chamber activities, case diary updates, and related task
Working Hours
- Chamber Visit: 8:00 AM – 10:00 AM
- Court Visits: Starting from 10:00 AM (flexible depending on workload)
- Evening Chamber Work: 6:00 PM – 9:00 PM
Lunch and snacks break will be provided.
Perks
- Performance-based student stipend
- Internship Certificate
- Practical learning experience in litigation and court procedure
Eligibility
- Students in 4th or 5th year of a 5-year integrated law course
- Students in 2nd or 3rd year of the 3-year LL.B course
- Basic legal research and drafting skills are mandatory
Additional Information
- Accommodation and travel expenses will not be provided
- Interns must bring their own laptop
- Professional discipline and punctuality are expected
How to Apply
Interested candidates may apply with their CV and a brief statement of interest to: ppandassociateslegal@gmail.com.
Applications will be reviewed on a rolling basis. Early applications are encouraged.
Deadline
Last Date of Application: 20th December, 2025. There will be an online interview for the final selection procedure.
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