About the Organisation

Pathway Counsel is a full-service law firm based in New Delhi, specializing in complex legal services across litigation, advisory, and policy analysis. The firm’s experience includes representing prominent technology and infrastructure companies, as well as defending minority communities in cases of persecution, land disputes, and human rights violations.

With a strong presence in New Delhi and key jurisdictions across India, the firm handles significant legal challenges in areas such as Civil & Commercial Disputes, Technology & Data Privacy Law, and Constitutional & Administrative Laws. Pathway Counsel is committed to offering specialized legal expertise and guiding clients through complex legal landscapes with dedication and precision.

About the Opportunity

We are looking for a law student preferably in their 3rd/4th/5th year, who is passionate for one or more of our core practice areas (constitutional law, administrative law, civil & commercial litigation).

Duration

Minimum 4 weeks preferred.

Location

New Delhi, India. (Hybrid)

How to Apply?

Please send your Curriculum Vitae (CV), along with a Cover Letter detailing your interest in our specific practice areas and your available dates, to aarlin.moncy@pathwaycounsel.com

Subject Line: Application for Internship – [Your Name] for April 2026.

Key Responsibilities

  • Conducting intensive legal research across various statutes, case law, and policy frameworks relevant to our practice areas (e.g., constitutional law, administrative law, civil & commercial laws, data privacy, IT law, and IPR).
  • Assisting in the drafting of pleadings, petitions, written submissions, and legal opinions.
  • Preparing comprehensive case notes and summaries for court hearings and client briefings.
  • Assisting with policy analysis on emerging regulatory issues.

Deadline

Last date to apply: 28.03.2026.

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