About Naushad Ahmed Khan
With a robust background in legal practice and specialised knowledge in Intellectual Property Law, and all general laws, his role as Arguing Counsel spans across India.
About the Opportunity
Office of Naushad Ahmed Khan is offering a Litigation Internship at their South Delhi office with hands-on exposure to real cases before the Delhi High Court and Supreme Court of India.
Mode
Offline.
Internship Highlights
- Direct involvement in drafting, research, case preparation
- Courtroom observation & assistance in Delhi High Court & Supreme Court matters
- Guidance from Advocates with 10–25+ years of experience
- Certificate on successful completion
Eligibility Criteria
- 3rd, 4th & 5th-year law students
- Recent law graduates (2023–2025 batches)
- LLM students (preferred but not mandatory)
Stipend
Performance Based.
How to Apply?
Interested candidates can apply through the link given below this post.
Location
Delhi.
Click here to Apply.
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