About the organisation
The National Commission for Women was set up as statutory body in January 1992 under the National Commission for Women Act, 1990 (Act No. 20 of 1990 of Govt.of India).
Internship Opportunity
The National Commission for Women is opening internship opportunities for law students.
Scheme A: Unpaid internship for a period of 1 month.
Scheme B: Paid internship period of 60 days.
Eligibility
Scheme A: 1st-year students of 3 years LLB course or 3rd-year student of 5 years LLB Course/Post Graduate in Sociology/Social Work 1st year.
Scheme B: Students of 2nd year of 3 years LLB Course/5th year BA LLB/BBA LLB/BSc LLB Courses/2nd Year Post Graduate Sociology/Social Work/Student of LLM/MPhil/PhD/PhD Scholars.
Stipend
Scheme B: Rs. 10,000/-
The interns will be selected on the following basis
Scheme A: First come first serve basis subject to fulfilling the eligibility requirements.
Scheme B: 50% weightage for the percentage obtained during the last two years and 50% weightage for the quality of the ‘Statement of Purpose’ uploaded as part of the proforma.
Deadline
25th January 2020
For official notification and applications, click here.
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