About the Organization
Mr. Gopal Verma is an Advocate-on-Record [AOR] at Supreme Court of India.
Key Responsibilities
- Drafting applications, petitions, pleadings, arguments and case briefs.
- Conducting legal research using platforms like SCC Online, Manupatra, eSCR etc.
- Tracking court proceedings and coordinating filings.
- Assisting in case strategy and client coordination.
Eligibility
The candidates are required to be enrolled in a 5-year B.A.LL.B./B.B.A. LL.B. programme or a 3- year LL.B. programme from a recognized institute/university.
Nature of Internship
Offline & Online
Days: Monday to Friday, Timings: 10:00 a.m. to 5:00 p.m.
The timings and work days are tentative.
Location
Supreme Court
How to Apply?
Interested students shall send their CV with a cover letter to VERMAG@AOL.IN
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